Seetaram Vs Veerpal & Ors

National Green Tribunal Principal Bench, New Delhi 2 Nov 2023 Original Application No. 660 Of 2023 (2023) 11 NGT CK 0007
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 660 Of 2023

Hon'ble Bench

Prakash Shrivastava, CP; Dr. A. Senthil Vel, EM

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 NGT CK 0007
  • Coram: Prakash Shrivastava, CP; Dr. A. Senthil Vel, EM
  • Bench: Division Bench
  • Result: Disposed Of
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