Himanshu Mittal & Anr Vs Union of India & Ors

National Green Tribunal Principal Bench, New Delhi 2 Nov 2023 Original Application No.672 Of 2023 (I.A. No. 795, 796 Of 2023) (2023) 11 NGT CK 0008
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No.672 Of 2023 (I.A. No. 795, 796 Of 2023)

Hon'ble Bench

Arun Kumar Tyagi, JM; Dr. Afroz Ahmad, EM

Final Decision

Dismissed

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14, 15, 18(1)
  • National Green Tribunal (Practices and Procedure) Rules, 2011 - Rule 14

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 NGT CK 0008
  • Coram: Arun Kumar Tyagi, JM; Dr. Afroz Ahmad, EM
  • Bench: Division Bench
  • Result: Dismissed
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14, 15, 18(1)
  • National Green Tribunal (Practices and Procedure) Rules, 2011 - Rule 14
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