Swami Cable Network Vs Zee Entertainment Enterprise Ltd

Telecom Disputes Settlement And Appellate Tribunal 1 Nov 2023 Broadcasting Petition No. 160 Of 2022 With Misc Application No. 516 Of 2022 (2023) 11 TDSAT CK 0002
Bench: Single Bench

Judgement Snapshot

Case Number

Broadcasting Petition No. 160 Of 2022 With Misc Application No. 516 Of 2022

Hon'ble Bench

Sanjeev Pandey, Director

Advocates

Vishwajeet Singh, Yash Agarwal

Judgement Text

Translate:

Mr. Vishwajeet Singh, Advocate, appears for Petitioner and seeks permission to file his evidence affidavit during the course of the day. He states that

his clerk is in the Registry of this Tribunal to file the said affidavit. Prayer is opposed by Mr. Yash Agarwal, Advocate for Respondent stating that on

last occasion it was recorded that further extension of time for filing evidence affidavit would be subject to cost. The Petitioner is permitted to file its

evidence affidavit in the course of the day. As prayed for, let evidence affidavit be filed by Respondent in four weeks time. List the matter for

Directions on 12th December, 2023.   Â

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