Waikhom Nimaichand Singh Vs Manoharmayum Geetchandra Sharma; & Ors

Manipur High Court (Imphal) 9 Nov 2023 Civil Revision Petition (Civil Revision Petition Art. 227) No. 9 Of 2023, Miscellaneous Case (Civil Revision Petition (Civil Revision Petition Art. 227) No. 227) No. 16 Of 2023 (2023) 11 MAN CK 0018

Bench: Single Bench

Judgement Snapshot

Case Number

Civil Revision Petition (Civil Revision Petition Art. 227) No. 9 Of 2023, Miscellaneous Case (Civil Revision Petition (Civil Revision Petition Art. 227) No. 227) No. 16 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

S. Lokhendro, Rommel A

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. S. Lokhendro, learned counsel made a prayer on behalf of the counsel appearing for the respondents praying for granting 3 (three) weeks’ time for filing counter affidavit.

Mr. Rommel A., learned counsel appearing for the petitioner has no objection.

As prayed for, list this case again on 20.12.2023.

Earlier interim order shall continue till the next date.

Madhya Pradesh High Court