Collector (LA), Imphal West Vs Okram Ibotombi Singh

Manipur High Court (Imphal) 10 Nov 2023 Miscellaneous Case (LA App.) No. 17 Of 2023 (2023) 11 MAN CK 0019
Bench: Single Bench

Judgement Snapshot

Case Number

Miscellaneous Case (LA App.) No. 17 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

H. Debendra

Judgement Text

Translate:
Delhi HC
Surinder Kumar Grover Vs Satish Kumar Grover & Ors
18 Nov 2025
Delhi HC
Surinder Kumar Grover Vs State & Ors
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Case Metadata
  • Ck Citation: (2023) 11 MAN CK 0019
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: H. Debendra
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