Yengkhom Rabina Devi Vs State Of Manipur

Case No: Writ Petition (C) No. 41, 7, 8, 844 Of 2019

Date of Decision: Nov. 10, 2023

Hon'ble Judges: Ahanthem Bimol Singh, J

Bench: Single Bench

Advocate: M. Rakesh, L. Monomala