Chongtham Rakesh Singh Vs State of Manipur; & Ors.

Manipur High Court (Imphal) 10 Nov 2023 Writ Petition (C) No. 32 Of 2019 (2023) 11 MAN CK 0022
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 32 Of 2019

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Juno Rahman, A. Vashum

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. Juno Rahman, learned counsel appearing for the petitioner prays for taking up this matter after 2 (two) weeks.

Mr. A. Vashum, learned Government Advocate appearing for the respondents has no objection.

As prayed for, list this case again on 19.12.2023.

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Case Metadata
  • Ck Citation: (2023) 11 MAN CK 0022
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Juno Rahman, A. Vashum
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