Sunny Shimrah Vs State Of Manipur

Manipur High Court (Imphal) 10 Nov 2023 Writ Petition (C) No. 189, 198, 199, 200, 201, 202, 203, 204, 32, 33, 56, 98, 99 Of 2021 (2023) 11 MAN CK 0023

Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 189, 198, 199, 200, 201, 202, 203, 204, 32, 33, 56, 98, 99 Of 2021

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

T. Momo, S. Nepolean, D. Julius Riamei

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. T. Momo, learned counsel appearing for the petitioner prays for taking up these matters after the Deewali vacation.

Mr. S. Nepolean, learned GA appearing for the official respondents and Mr. D. Julius Riamei, learned counsel appearing for the private respondents submitted that they have no objection.

As prayed for, list these cases again on 29-11-2023.

Madhya Pradesh High Court