Manisha Krishi Bhandar Vs Oriental Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission 10 Nov 2023 First Appeal No. 62 Of 2014 (2023) 11 NCDRC CK 0038
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 62 Of 2014

Hon'ble Bench

Subhash Chandra, Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Ashwin V. Kotemath, Abhishek Gola

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 19

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 NCDRC CK 0038
  • Coram: Subhash Chandra, Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: Ashwin V. Kotemath, Abhishek Gola
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 19
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