It was submitted by Mr. V. Suresh Kumar, A.R. of IRP that he intends to file fresh Vakalatnama in these matters. Mr. V. Suresh Kumar seeks further time of one week for filing Vakalatnama. On last occasion when the matters were listed on 27.9.2023 two weeks time was sought and granted for filing Vakalatnama. Time sought for is given. Ms. Bhawana, Learned Counsel for Respondents seeks further time of four weeks for filing evidence affidavits. By way of last indulgence time as prayed for is given. List the matter for Directions on 15th December, 2023.
Siti Networks Ltd Vs Arpita Cable Network
Bench: Single Bench
Judgement Snapshot
Case Number
Broadcasting Petition Nos. 604, 605, 612 Of 2021
Hon'ble Bench
Sanjeev Pandey, Director
Advocates
V. Suresh Kumar, Bhawana
Judgement Text
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