Reliance Communication Ltd Vs Rhino International Agencies & Anr

Telecom Disputes Settlement And Appellate Tribunal 6 Nov 2023 Cyber Appeal No. 22 Of 2018 With Misc Application No. 516, 517 Of 2018, 90 Of 2019 (2023) 11 TDSAT CK 0006
Bench: Single Bench

Judgement Snapshot

Case Number

Cyber Appeal No. 22 Of 2018 With Misc Application No. 516, 517 Of 2018, 90 Of 2019

Hon'ble Bench

Sanjeev Pandey, Director

Advocates

Vipul Singh, Ravi S. S. Chauhan

Judgement Text

Translate:

1. Mr. Vipul Singh, Learned Counsel for Appellant submits that insolvency proceedings against the Appellant are pending before the Hon'ble NCLT, Mumbai Bench. He further states that vide Order dated 5.10.2023 Hon'ble NCLT has adjourned the matter sine die on account of transferability of the spectrum issue pending before the Hon'ble Supreme Court.

2. As prayed for, list this matter for Directions on 19th March, 2024. Liberty to mention.   

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Case Metadata
  • Ck Citation: (2023) 11 TDSAT CK 0006
  • Coram: Sanjeev Pandey, Director
  • Bench: Single Bench
  • Advocates: Vipul Singh, Ravi S. S. Chauhan
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