Venigandla Rajayalakshmi, Vs Venigandla Venkata

High Court For The State Of Telangana:: At Hyderabad 17 Nov 2023 Family Court Appeal No.189 Of 2011
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Family Court Appeal No.189 Of 2011

Hon'ble Bench

K.Lakshman, J; K. Sujanam, J

Final Decision

Dismissed

Acts Referred

Hindu Marriage Act, 1955 — Section 9, 13(1)(ia), 13(1)(ib)#Indian Penal Code, 1860 — Section 323, 506, 509

Judgement Text

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Case Metadata
  • Coram: K.Lakshman, J; K. Sujanam, J
  • Bench: Division Bench
  • Result: Dismissed
Referenced Acts & Sections

Hindu Marriage Act, 1955 — Section 9, 13(1)(ia), 13(1)(ib)#Indian Penal Code, 1860 — Section 323, 506, 509

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