M/S. Six Continents Hotels INC. Vs ACIT

Income Tax Appellate Tribunal (Delhi D Bench) 17 Nov 2023 Income Tax Appeal No. 373/DEL/2021 (2023) 11 ITAT CK 0041
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 373/DEL/2021

Hon'ble Bench

Saktijit Dey, (VP); Dr. B.R.R. Kumar, (AM)

Advocates

S.K Aggarwal, Ajit Jain, Piyush Gupta, Vijay B. Vasanta

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 119, 131, 133, 153A

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 ITAT CK 0041
  • Coram: Saktijit Dey, (VP); Dr. B.R.R. Kumar, (AM)
  • Bench: Division Bench
  • Advocates: S.K Aggarwal, Ajit Jain, Piyush Gupta, Vijay B. Vasanta
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 119, 131, 133, 153A
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