Helena Begom Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 17 Nov 2023 Writ Petition (C) No. 301 Of 2023 (2023) 11 MEG CK 0042
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 301 Of 2023

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

T.A. Sangma, A.P. Pala

Judgement Text

Translate:

H.S. Thangkhiew, J

Ms T.A. Sangma, learned counsel for the petitioner submits that the status report has been received of service upon the respondent No. 5 and she prays for and is allowed to file an affidavit indicating service.

Mr A.M. Pala, learned GA for the respondents prays for and is allowed further two weeks’ time to file affidavit.

List on December 4, 2023.

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