Dr. Hari Sankar Chakraborty Vs Tripura University (A Central University) And 4 Ors

Tripura High Court- Agartala 17 Nov 2023 Writ Petition (C) No. 620 Of 2022 (2023) 11 TP CK 0004
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 620 Of 2022

Hon'ble Bench

T. Amarnath Goud, J

Advocates

S.K. Deb, R. Saha, B. Majudmer

Judgement Text

Translate:
Uttarakhand HC
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Case Metadata
  • Ck Citation: (2023) 11 TP CK 0004
  • Coram: T. Amarnath Goud, J
  • Bench: Single Bench
  • Advocates: S.K. Deb, R. Saha, B. Majudmer
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