State Of Tripura And 7 Ors Vs Ranjit Bhowmik

Tripura High Court- Agartala 17 Nov 2023 IA No. 1 Of 2023 In Writ Petition (C) No. 1066 Of 2022 (2023) 11 TP CK 0007

Bench: Single Bench

Result Published

Judgement Snapshot

Case Number

IA No. 1 Of 2023 In Writ Petition (C) No. 1066 Of 2022

Hon'ble Bench

Arindam Lodh, J

Advocates

Kohinoor N. Bhattacharyya, Raju Datta, B. Majumder, Somik Deb, P. Chakraborty

Final Decision

Disposed Of

Judgement Text

Translate:

Arindam Lodh, J

This is an application filed by the applicant-respondents to grant leave for filing the additional counter affidavit on behalf of applicant-respondent no.8.

From the registry note dated 08.08.2023 it is revealed that additional counter affidavit has been filed by applicant-respondent no.8 after furnishing copy to the other side.

Accordingly, the instant Interlocutory Application stands disposed.

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Case Metadata

Ck Citation: (2023) 11 TP CK 0007
Coram: Arindam Lodh, J
Bench: Single Bench
Advocates: Kohinoor N. Bhattacharyya, Raju Datta, B. Majumder, Somik Deb, P. Chakraborty
Result: Disposed Of

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