P.Thiruppathi Vs Inspector Of Police
Case No: Criminal Original Petition (MD) No. 20107 Of 2023
Date of Decision: Nov. 9, 2023
Acts Referred: Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 506(ii)
Hon'ble Judges: P. Vadamalai, J
Bench: Single Bench
Advocate: Sheenivasan.K, R.M.S.Sethuraman