Uma Singh Vs State Of U.P. And 3 Others

Allahabad High Court 9 Nov 2023 Writ - C No. - 37911 Of 2023 (2023) 11 AHC CK 0021
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ - C No. - 37911 Of 2023

Hon'ble Bench

Manju Rani Chauhan, J

Advocates

Vineet Kumar Singh

Final Decision

Allowed

Acts Referred
  • U.P. Panchayat Raj Rules, 1947 - Rule 256, 257
  • U.P. Panchayat Raj Act, 1947 - Section 95(1)(g)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 AHC CK 0021
  • Coram: Manju Rani Chauhan, J
  • Bench: Single Bench
  • Advocates: Vineet Kumar Singh
  • Result: Allowed
Referenced Acts & Sections
  • U.P. Panchayat Raj Rules, 1947 - Rule 256, 257
  • U.P. Panchayat Raj Act, 1947 - Section 95(1)(g)
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