Arvind Kumar And Another Vs State Of U.P.

Allahabad High Court 8 Nov 2023 Criminal Appeal No. - 2755, 2899 Of 2003 (2023) 11 AHC CK 0028
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. - 2755, 2899 Of 2003

Hon'ble Bench

Ashwani Kumar Mishra, J; Syed Aftab Husain Rizvi, J

Advocates

Udai Karan Saxena, Sanjeev Kumar Singh

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 161, 313, 437A
  • Indian Penal Code, 1860 - Section 34, 302, 376, 376(2)(g)

Judgement Text

Translate:
Meghalaya HC
Union Of India & Ors Vs Veena Dhoundiyal
28 Nov 2025
Orissa HC
M/S. Omm Shree Transport Vs Indian Oil Corporation Ltd. And Others
28 Nov 2025
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Case Metadata
  • Ck Citation: (2023) 11 AHC CK 0028
  • Coram: Ashwani Kumar Mishra, J; Syed Aftab Husain Rizvi, J
  • Bench: Division Bench
  • Advocates: Udai Karan Saxena, Sanjeev Kumar Singh
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 161, 313, 437A
  • Indian Penal Code, 1860 - Section 34, 302, 376, 376(2)(g)
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