Vadde Prathap Vs Nishanth Reddy

Andhra Pradesh High Court - Amaravati 10 Nov 2023 Contempt Case No. 6002 Of 2023 (2023) 11 AP CK 0014
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Contempt Case No. 6002 Of 2023

Hon'ble Bench

B Krishna Mohan, J

Advocates

Seshadri Goalla

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 AP CK 0014
  • Coram: B Krishna Mohan, J
  • Bench: Single Bench
  • Advocates: Seshadri Goalla
  • Result: Dismissed
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