Vallarasu Vs State

Madras High Court 21 Nov 2023 Criminal Original Petition No. 26430 Of 2023 (2023) 11 MAD CK 0131
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 26430 Of 2023

Hon'ble Bench

C.V.Karthikeyan, J

Advocates

A.Saranraj, R.Kishore Kumar

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 392

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 MAD CK 0131
  • Coram: C.V.Karthikeyan, J
  • Bench: Single Bench
  • Advocates: A.Saranraj, R.Kishore Kumar
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 392
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