E.Geetha Vs State

Case No: Criminal Original Petition No. 26416 Of 2023

Date of Decision: Nov. 21, 2023

Acts Referred: Indian Penal Code, 1860 — Section 229A# Tamil Nadu Prohibition Act, 1937 — Section 4(1)(A), 4(1)(a)

Hon'ble Judges: C.V.Karthikeyan, J

Bench: Single Bench

Advocate: T.Balachandran, R.Kishore Kumar