Vicky @ Vigneshwaran Vs State

Madras High Court (Madurai Bench) 21 Nov 2023 Criminal Original Petition (MD) No. 20909 Of 2023 (2023) 11 MAD CK 0140
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 20909 Of 2023

Hon'ble Bench

V. Sivagnanam, J

Advocates

M.Solaisamy, R.M.S.Sethuraman

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 328
  • Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 - Section 6(b), 24(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 MAD CK 0140
  • Coram: V. Sivagnanam, J
  • Bench: Single Bench
  • Advocates: M.Solaisamy, R.M.S.Sethuraman
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 328
  • Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 - Section 6(b), 24(1)
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