Govindasamy Vs State
Bench: Single Bench
Acts Referenced
Judgement Snapshot
Case Number
Criminal Original Petition (MD) No. 20895 Of 2023
Hon'ble Bench
G.Ilangovan, J
Advocates
D.Rameshkumar, R.M.Anbunithi
Acts Referred
- Tamil Nadu Scheduled Commodities (Regulation Of Distribution By Card System) Order, (1982) - Section 6(4)
- Essential Commodities Act, 1955 - Section 7(1)(a)(ii)
Judgement Text
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