Ugen Tsewang Kazi Vs State Of Sikkim & Ors.

Sikkim High Court 21 Nov 2023 Writ Petition (C) No. 12 Of 2023 (2023) 11 SIK CK 0030
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 12 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Thupden Gyatso Bhutia, Shakil Raj Karki

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. An affidavit of compliance has been filed by the respondent no.1, stating that the cheque has been deposited by the Education Department in favour

of the Land Revenue Department. Although this is not compliance of the order passed earlier, the learned Assistant Government Advocate assures

that payment would be made over to the petitioner within a week from today. In view of the same, the learned counsel for the petitioner raises no

objection.

2. List on 30.11.2023.

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