Union Of India Through Secretary & Anr Vs Mahipal Singh

Delhi High Court 21 Nov 2023 Civil Writ Petition No. 14939 Of 2023 (2023) 11 DEL CK 0170
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Civil Writ Petition No. 14939 Of 2023

Hon'ble Bench

V. Kameswar Rao, J; Anoop Kumar Mendiratta, J

Advocates

Sushil Raaja, L. R. Khatana

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 DEL CK 0170
  • Coram: V. Kameswar Rao, J; Anoop Kumar Mendiratta, J
  • Bench: Division Bench
  • Advocates: Sushil Raaja, L. R. Khatana
  • Result: Dismissed
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