Pawan Saraswat Vs Munish Gupta & Ors
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Civil Miscellaneous (Main) No. 1266 Of 2023, Civil Miscellaneous Application No. 40388 Of 2023
Hon'ble Bench
Manmeet Pritam Singh Arora, J
Advocates
P. N. Dhar, Anmol Singh, Puneet Yadav
Final Decision
Disposed Of
Acts Referred
- Constitution of India, 1950 - Article 227
- Code of Civil Procedure, 1908 - Section 114, 151, Order 18 Rule 17
- Limitation Act, 1963 - Section 5
Judgement Text
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