Hafed Sugar Mill Vs Haryana State Pollution Control Board & Anr

National Green Tribunal Principal Bench, New Delhi 1 Dec 2023 Appeal No. 18 Of 2023 (I.A. No. 669, 671 Of 2023) (2023) 12 NGT CK 0002

Bench: Full Bench

Result Published

Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 18 Of 2023 (I.A. No. 669, 671 Of 2023)

Hon'ble Bench

Prakash Shrivastava, CP; Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM

Final Decision

Dismissed

Acts Referred

National Green Tribunal Act, 2010 - Section 16, 18, 33
Water (Prevention and Control of Pollution) Act, 1974 - Section 33 (B)
Limitation Act, 1963 - Section 5, 14
Arbitration and Conciliation Act, 1996 - Section 34
Central Excise Act, 1944 - Section 35

Judgement Text

Translate:

Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police

Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok

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Case Metadata

Ck Citation: (2023) 12 NGT CK 0002
Coram: Prakash Shrivastava, CP; Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM
Bench: Full Bench
Result: Dismissed

Referenced Acts & Sections

National Green Tribunal Act, 2010 - Section 16, 18, 33
Water (Prevention and Control of Pollution) Act, 1974 - Section 33 (B)
Limitation Act, 1963 - Section 5, 14
Arbitration and Conciliation Act, 1996 - Section 34
Central Excise Act, 1944 - Section 35

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