Jai Mangal Ram Vs State Of U.P. And 4 Others

Allahabad High Court 8 Dec 2023 Writ - A No. - 30954 Of 2017 (2023) 12 AHC CK 0002
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ - A No. - 30954 Of 2017

Hon'ble Bench

Saumitra Dayal Singh, J; Anish Kumar Gupta, J

Advocates

Satya Prakash Pandey, Ajay Yadav, Rahul Yadav, Vinod Kumar Singh, Vishwadeep Patel

Final Decision

Allowed

Acts Referred
  • Constitution Of India, 1950 - Article 14, 136, 320(3)(c)
  • Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 15

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 12 AHC CK 0002
  • Coram: Saumitra Dayal Singh, J; Anish Kumar Gupta, J
  • Bench: Division Bench
  • Advocates: Satya Prakash Pandey, Ajay Yadav, Rahul Yadav, Vinod Kumar Singh, Vishwadeep Patel
  • Result: Allowed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 14, 136, 320(3)(c)
  • Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 15
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