Kudala Swathi Maiden Vs Gentela Seetha Raju Kiran

High Court For The State Of Telangana:: At Hyderabad 8 Dec 2023 Family Court Appeal No. 292 Of 2011
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Family Court Appeal No. 292 Of 2011

Hon'ble Bench

K.Lakshman, J; P.Sree Sudha, J

Advocates

Kollu Rajasekhar

Final Decision

Dismissed

Acts Referred

Hindu Marriage Act, 1955 — Section 13(1)(ia)#Family Courts Act, 1984 — Section 7

Judgement Text

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