Prasenjit Roy And Anr. Vs State Of Tripura

Tripura High Court- Agartala 4 Jan 2024 Anticipatory Bail No. 43 Of 2023 (2024) 01 TP CK 0004

Bench: Single Bench

Result Published

Acts Referenced

Judgement Snapshot

Case Number

Anticipatory Bail No. 43 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

P. Sen Chowdhury, Raju Datta

Final Decision

Disposed Of

Acts Referred

Code Of Criminal Procedure, 1973 - Section 161, 438
Indian Penal Code, 1860 - Section 34, 120B, 323, 341, 382B, 395

Judgement Text

Translate:

Shashank Vs State (Gnct Of Delhi)

Tarun & Ors Vs Union Of India & Ors

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Case Metadata

Ck Citation: (2024) 01 TP CK 0004
Coram: Arindam Lodh, J
Bench: Single Bench
Advocates: P. Sen Chowdhury, Raju Datta
Result: Disposed Of

Referenced Acts & Sections

Code Of Criminal Procedure, 1973 - Section 161, 438
Indian Penal Code, 1860 - Section 34, 120B, 323, 341, 382B, 395

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