Piyashi Das And 4 Ors. Vs State Of Tripura And 2 Ors.

Tripura High Court- Agartala 4 Jan 2024 Writ Petition (C) No. 697 Of 2023 (2024) 01 TP CK 0007
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 697 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

A. Bhaumik, Kohinoor N. Bhattacharyya

Judgement Text

Translate:

Arindam Lodh, J

Mr. Bhaumik, learned counsel has submitted that similar benefit has been provided to some other employees. A memo dated 17.11.2023 submitted by Mr. Bhaumik, learned counsel for the petitioners is kept on record.

Mr. Kohinoor N. Bhattacharyya, learned GA has prayed for an adjournment to file a short affidavit.

Prayer stands allowed.

List the matter on 30.01.2024.

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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0007
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: A. Bhaumik, Kohinoor N. Bhattacharyya
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