Surajit Kumar Deb @ Sunu Vs State Of Tripura
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Anticipatory Bail 3 Of 2024
Hon'ble Bench
Arindam Lodh, J
Advocates
Debajit Biswas, S. Ghosh
Final Decision
Dismissed
Acts Referred
- Code Of Criminal Procedure, 1973 - Section 438
- Indian Penal Code, 1860 - Section 323, 341, 395, 400, 506
- Evidence Act, 1872 - Section 25
Judgement Text
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