Tufanialunga Tea Company Ltd. Vs State Of Tripura And 5 Ors

Tripura High Court- Agartala 16 Jan 2024 IA No. 3 Of 2023 In Writ Petition (C) No. 358 Of 2022 (2024) 01 TP CK 0018
Bench: Single Bench

Judgement Snapshot

Case Number

IA No. 3 Of 2023 In Writ Petition (C) No. 358 Of 2022

Hon'ble Bench

Arindam Lodh, J

Advocates

Suman Bhattacharya, S.S. Dey, A. Chakraborty, Samarjit Bhattacharjee

Judgement Text

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Case Metadata
  • Citation: (2024) 01 TP CK 0018
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Suman Bhattacharya, S.S. Dey, A. Chakraborty, Samarjit Bhattacharjee
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