Rathindranath Ghosh Vs State Of Tripura And 4 Ors.

Tripura High Court- Agartala 16 Jan 2024 Writ Petition (C) No. 442 Of 2023 (2024) 01 TP CK 0019
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 442 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

A. Debbarma, Kohinoor N. Bhattacharyya, B. Majumder, N. Majumder

Judgement Text

Translate:

Arindam Lodh, J

Ms. A. Debbarma, learned counsel appearing for the petitioner has sought for some accommodation to file rejoinder.

Prayer stands allowed.

List the matter on 21.02.2024.

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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0019
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: A. Debbarma, Kohinoor N. Bhattacharyya, B. Majumder, N. Majumder
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