Santanu Debbarma Vs State Of Tripura And 3 Ors.

Tripura High Court- Agartala 16 Jan 2024 Writ Petition (C) No. 739 Of 2023 (2024) 01 TP CK 0020
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 739 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

A. Debbarma, D. Sarma

Judgement Text

Translate:

Arindam Lodh, J

Mr. D. Sarma, learned Addl. GA appearing for the respondents-State has sought for some accommodation to counter affidavit.

Prayer stands allowed.

List the matter on 21.02.2024.

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