Amar Paul Vs Akash Paul
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Bail Application 2 Of 2024
Hon'ble Bench
Arindam Lodh, J
Advocates
Subrata Sarkar, S. Debnath
Final Decision
Allowed
Acts Referred
- Indian Penal Code, 1860 - Section 109, 307, 325, 376(n), 498(A)
- Protection Of Children From Sexual Offences Act, 2012 - Section 6
- Child Marriage Act, 2023 - Section 10, 11
Judgement Text
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