Babli Rani Das Vs State Of Tripura And Ors

Tripura High Court- Agartala 22 Jan 2024 IA 1 Of 2024 In Review Petition 2 Of 2024 (2024) 01 TP CK 0024
Bench: Single Bench

Judgement Snapshot

Case Number

IA 1 Of 2024 In Review Petition 2 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

A. Bhaumik, M. Debbarma

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0024
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: A. Bhaumik, M. Debbarma
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