S. D. Purkayastha, J
None is present for the appellant.
Heard Mr. U.K. Majumder, learned counsel appearing for the claimant-respondent. Mr. M. Saha, learned counsel on behalf of Mr. D. Sarkar, learned counsel appearing for the L.A. Collector has sought for accommodation.
Allowed.
The matter may be listed on 06/02/2024 as a last chance.
