Kalpita Sutradhar Vs Saradindu Choudhury And Anr.

Tripura High Court- Agartala 22 Jan 2024 Contempt Case (C) No. 116 Of 2023 (2024) 01 TP CK 0033
Bench: Single Bench

Judgement Snapshot

Case Number

Contempt Case (C) No. 116 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

Somik Deb, P. Chakraborty, M. Debbarma

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0033
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Somik Deb, P. Chakraborty, M. Debbarma
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