Malla Vara Ganesh Apparao Vs Kakarla Sitaramayya & Others

Andhra Pradesh High Court - Amaravati 25 Jan 2024 Appeal Suit No. 515 Of 2008 (2024) 01 AP CK 0017
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Suit No. 515 Of 2008

Hon'ble Bench

V. Gopala Krishna Rao, J

Advocates

G L Nageswar Rao, Sreenivasa Rao Velivela

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 34, 96

Judgement Text

Translate:
Delhi HC
Shashank Vs State (Gnct Of Delhi)
24 Nov 2025
Delhi HC
Tarun & Ors Vs Union Of India & Ors
24 Nov 2025
From The Blog
ITAT Ahmedabad Rules: Calculation Error in Section 54F Exemption Not Tax Misreporting
Nov
29
2025

Court News

ITAT Ahmedabad Rules: Calculation Error in Section 54F Exemption Not Tax Misreporting
Read More
Delhi High Court Refuses to De-Freeze Bank Account, Cites Concealment in ₹19.39 Crore GST ITC Fraud Probe
Nov
29
2025

Court News

Delhi High Court Refuses to De-Freeze Bank Account, Cites Concealment in ₹19.39 Crore GST ITC Fraud Probe
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 01 AP CK 0017
  • Coram: V. Gopala Krishna Rao, J
  • Bench: Single Bench
  • Advocates: G L Nageswar Rao, Sreenivasa Rao Velivela
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 34, 96
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.