Shobha Rani Debnath And 5 Ors. Vs State Of Tripura And 2 Ors.

Tripura High Court- Agartala 24 Jan 2024 Writ Petition (C) No. 746 Of 2023 (2024) 01 TP CK 0034
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 746 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

Kohinoor N. Bhattacharyya

Judgement Text

Translate:

Arindam Lodh, J

None appears for the petitioners.

Heard Mr. Kohinoor N. Bhattacharyya, learned GA appearing for the respondents-State.

List the matter on 13.02.2024.

Central Administrative Tribunal
Krishna Raju.V.M Vs Registrar General India & Census Commissioner, A-Wing, NDCC, II Building, First Floor, New Delhi – 110001 & Ors
31 Dec 2025
Andhra Pradesh HC
M/S. RK Infracorp Private Limited Vs Assistant Commissioner State Tax, Kadapa-Lcircle, Kadapa Division & Others
31 Dec 2025
From The Blog
Supreme Court’s Liberal Approach: Rape Cases on False Promise of Marriage Must Be Judged with Nuance
Jan
13
2026

Court News

Supreme Court’s Liberal Approach: Rape Cases on False Promise of Marriage Must Be Judged with Nuance
Read More
Chennai Lawyer Arrested in Multi-Crore Accident Insurance Scam: CB-CID Probe Exposes Fraud Network
Jan
13
2026

Court News

Chennai Lawyer Arrested in Multi-Crore Accident Insurance Scam: CB-CID Probe Exposes Fraud Network
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 01 TP CK 0034
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Kohinoor N. Bhattacharyya
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.