Swapna Choudhury (Biswas) Vs Amrit Biswas

Tripura High Court- Agartala 24 Jan 2024 Contempt Case (C) No. 177 Of 2023
Bench: Single Bench

Judgement Snapshot

Case Number

Contempt Case (C) No. 177 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

S. Datta, P. Sahu

Judgement Text

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Case Metadata
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: S. Datta, P. Sahu
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