Abhay Kumar Jha Vs M/S Bosch
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Regular First Appeal (OS)(COMM) No. 1 Of 2024, Civil Miscellaneous No. 2284 Of 2024
Hon'ble Bench
Rajiv Shakdher, J; Amit Bansal, J
Advocates
Jitendra Kumar Jha, Anirudh Bakhru, Nareeb Nawab, Apurva Bhutani, Neeharika Chauhan, Yashwardhan Singh, Sejal Tayal, Pragya Choudhary
Final Decision
Disposed Of
Acts Referred
Code of Civil Procedure, 1908 — Order 37 Rule 3, Order 37 Rule 3(5)
Judgement Text
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