Nagreeka Capital And Infrastructure Limited & Anr Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai 25 Jan 2024 Appeal No. 885 Of 2023 (2024) 01 SEBI CK 0008
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Appeal No. 885 Of 2023

Hon'ble Bench

Meera Swarup, Technical Member

Advocates

Nirali Mehta, Suyash Bhandari, Dimple Gyamlani, Prapti Kedia, Anuj V.R

Final Decision

Allowed

Judgement Text

Translate:

Meera Swarup, Technical Member

1. Not on Board. Mentioned by the learned counsel for the appellants.

2. Two weeks time is allowed to the appellants to file rejoinder. List on February 14, 2024.

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Case Metadata
  • Ck Citation: (2024) 01 SEBI CK 0008
  • Coram: Meera Swarup, Technical Member
  • Bench: Single Bench
  • Advocates: Nirali Mehta, Suyash Bhandari, Dimple Gyamlani, Prapti Kedia, Anuj V.R
  • Result: Allowed
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