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Jarnail Singh Vs Madhav KRG Ltd & Another

Case No: Case No. 29 Of 2023

Date of Decision: Jan. 16, 2024

Acts Referred: Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Hon'ble Judges: Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member

Bench: Full Bench

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Judgement