Nitai Shil & Anr. Vs State Of Tripura & Ors.

Tripura High Court- Agartala 2 Feb 2024 Regular Second Appeal No. 21 Of 2023 (2024) 02 TP CK 0002
Bench: Single Bench

Judgement Snapshot

Case Number

Regular Second Appeal No. 21 Of 2023

Hon'ble Bench

S.D Purkayastha, J

Advocates

D.R. Choudhury, S. Sarkar, K. De

Judgement Text

Translate:
Punjab And Haryana HC
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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0002
  • Coram: S.D Purkayastha, J
  • Bench: Single Bench
  • Advocates: D.R. Choudhury, S. Sarkar, K. De
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