Anita Roy & Ors. Vs State Of Tripura & Ors.

Tripura High Court- Agartala 2 Feb 2024 Writ Petition (C) No. 59 Of 2024 (2024) 02 TP CK 0005
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 59 Of 2024

Hon'ble Bench

S.D Purkayastha, J

Advocates

P. Roy Barman, S. Debbarman, K. Reang

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0005
  • Coram: S.D Purkayastha, J
  • Bench: Single Bench
  • Advocates: P. Roy Barman, S. Debbarman, K. Reang
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