Piyali Bhattacharjee(Sen) Vs State Of Tripura And 2 Ors.

Tripura High Court- Agartala 2 Feb 2024 Writ Petition (C) No. 61 Of 2024 (2024) 02 TP CK 0006
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 61 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

A. Saha, M. Debbarma

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0006
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: A. Saha, M. Debbarma
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