Rajesh Das Vs Society For Tripura Medical College And Dr. B.R. Ambedkar Memorial Teaching Hospital And 3 Ors.

Tripura High Court- Agartala 2 Feb 2024 Writ Petition (C) No. 490 Of 2023 (2024) 02 TP CK 0009
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 490 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

Koomar Chakraborty, S. Das, D. Bhattacharya

Judgement Text

Translate:
Delhi HC
Surinder Kumar Grover Vs Satish Kumar Grover & Ors
18 Nov 2025
Delhi HC
Surinder Kumar Grover Vs State & Ors
18 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0009
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Koomar Chakraborty, S. Das, D. Bhattacharya
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